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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(3) in The Maharashtra Land Revenue (Boundaries Boundary Marks) Rules, 1969

(3)Any rectangular mound less than 0.61 metre high or less than 1.52 long and 1.22 wide at the base. Mode of repairs : The mound shall be raised to full dimensions, that is 0.76 metre high, 1.83 metres long and 1.52 metres wide at the base.