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State of Punjab - Section

Section 748 in Punjab Jail Manual, 1996

748. Supply of food to and conservancy of the female enclosure.

(1)Cooked food shall be brought to the female enclosure by a convict-cook accompanied by a warder and placed outside the enclosure gate from whence it shall be taken inside by the female warder or a female prisoner.
(2)The menial duties shall, whenever possible, be performed by the female prisoners and the refuse etc., placed outside the enclosure, to be removed by paid sweeper. If there are no females of suitable caste for conservancy work paid-sweepers shall be taken into the enclosure in charge of a warder and under the conditions laid down in paragraph 219.