Supreme Court - Daily Orders
S.Parameshwarappa vs S.Choodappa on 17 August, 2017
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.101 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 2107/2009
S.PARAMESHWARAPPA & ANR. Appellant(s)
VERSUS
S.CHOODAPPA Respondent(s)
Date : 17-08-2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Appellant(s) Mr. Basava Prabhu S.Patil,Sr.Adv.
Mr. Chinmay Deshpande,Adv.
Mr. V. N. Raghupathy, AOR
For Respondent(s) Mr. S.K. Kulkarni,Adv.
Mr. M.Gireesh Kumar,Adv.
Mr. Ankur S. Kulkarni,Adv.
Mr. Vijay Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
The appeal is dismissed in terms of the signed order.
(MADHU BALA) (PARVEEN KUMARI PASRICHA) COURT MASTER (SH) COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by MADHU BALA Date: 2017.08.19 10:10:41 IST Reason: IN THE SUPREME COURT OF INDIA CRIMINAL APPELLATE JURISDICTION CRIMINAL APPEAL NO. 2107 OF 2009 S.PARAMESHWARAPPA & ANR. ...APPELLANT(S) VERSUS S.CHOODAPPA ...RESPONDENT(S) O R D E R Heard learned counsel for the parties and also perused the record.
We do not find any merit in this appeal. The appeal is, accordingly, dismissed.
Pending application(s), if any, shall also stand disposed of.
…...................J. [ADARSH KUMAR GOEL] NEW DELHI …...................J. 17th August, 2017 [UDAY UMESH LALIT]