(3)[It shall come into force on such day as the] [The Act came into force on Ist November, 1887, see Notification No. 727 'Punjab Gazette', 3rd November, 1887, Part I, page 578.] [State Government] [Substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950.] with the previous sanction of the [Central Government] [Substituted for the words 'Governor-General in Council' by the Government of India (Adaptation of Indian Laws) Order, 1937.]
