Madhya Pradesh High Court
Jeetu Kushwah vs The State Of Madhya Pradesh on 13 May, 2026
Author: Anuradha Shukla
Bench: Anuradha Shukla
1 CRA-3173-2026 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 3173 of 2026 (JEETU KUSHWAH Vs THE STATE OF MADHYA PRADESH ) Dated : 13-05-2026 Shri Somesh Sharma - Advocate on behalf of Shri Harshvardhan Sharma - Advocate for the appellant.
Shri Samar Ghuraiya - Public Prosecutor for the State.
Learned Public Prosecutor for the State seeks time to call for the criminal antecedents of appellants alongwith status of trial.
List this case alongwith CRA No.1846/2026.
(ANURADHA SHUKLA) JUDGE Rashid Signature Not Verified Signed by: RASHID KHAN Signing time: 5/14/2026 11:51:53 AM