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Patna High Court - Orders

Commissioner Of Income Tax-Ii & Anr vs Hari Narayan Rajak on 18 May, 2009

IN THE HIGH COURT OF JUDICATURE AT PATNA
              MA No.243 of 2009
           BINDESHWARI DEVI & ORS
                     Versus
         RAKESH KUMAR SINGH & ANR
                      With
               MA No.76 of 2008
  COMMISSIONER OF INCOME TAX-II & ANR
                     Versus
              HARI NARAYAN RAJAK
                      With
              MA No.346 of 2007
           BINDESHWAR YADAV & ANR
                     Versus
        NATIONAL INSURANCE CO.LTD
                      With
              MA No.283 of 2006
                ANITA DEVI & ANR
                     Versus
              INDRA PRASAD & ANR
                      With
              MA No.424 of 2004
              DEMOY KISHKU & ORS
                     Versus
              BASANT MAHTO & ORS
                      With
              MA No.111 of 2007
              JASIMUN NISA & ANR
                     Versus
        MAHESH PRASAD YADAV & ORS
                      With
               MA No.85 of 2009
           MOST.JAMUNA DEVI & ANR
                     Versus
      SANJAY KUMAR SRIVASTAVA & ANR
                      With
              MA No.285 of 2005
                               ABHINAV SHANKAR
                     Versus
         SMT.KAUSHALYA DEVI & ORS
                      With
              MA No.136 of 2008
                MANJU DEVI & ANR
                     Versus
            ASHOK KUMAR RAI & ANR
                      With
              MA No.231 of 2005
             SAKINA KHATOON & ANR
                     Versus
                  VIJAY KUMAR
                      With
               MA No.69 of 2006
                KUNTI DEVI & ORS
                     Versus
            SMT.RENU SHUKLA & ANR
          With MA No.250 of 2008
                KAMLA DEVI & ORS
                     Versus
          YUGAL KUMAR SINGH & ANR
                      With
              MA No.549 of 2007
     SUNIL KUMAR @ SUNIL KUMAR SING
                                        2




                                  Versus
                      M/S ANAND TRAVELS PROP. & ORS
                                   With
                            MA No.276 of 2008
                        MOST. PASPATI DEVI & ANR
                                  Versus
                         MEER HASSAN KHAN & ANR
                               -----------

3.   18.5.2009

As prayed for by learned counsel for the appellants, put up the matters after summer vacation.

          VPS                                ( Ramesh Kumar Datta,J.)