Patna High Court - Orders
Commissioner Of Income Tax-Ii & Anr vs Hari Narayan Rajak on 18 May, 2009
IN THE HIGH COURT OF JUDICATURE AT PATNA
MA No.243 of 2009
BINDESHWARI DEVI & ORS
Versus
RAKESH KUMAR SINGH & ANR
With
MA No.76 of 2008
COMMISSIONER OF INCOME TAX-II & ANR
Versus
HARI NARAYAN RAJAK
With
MA No.346 of 2007
BINDESHWAR YADAV & ANR
Versus
NATIONAL INSURANCE CO.LTD
With
MA No.283 of 2006
ANITA DEVI & ANR
Versus
INDRA PRASAD & ANR
With
MA No.424 of 2004
DEMOY KISHKU & ORS
Versus
BASANT MAHTO & ORS
With
MA No.111 of 2007
JASIMUN NISA & ANR
Versus
MAHESH PRASAD YADAV & ORS
With
MA No.85 of 2009
MOST.JAMUNA DEVI & ANR
Versus
SANJAY KUMAR SRIVASTAVA & ANR
With
MA No.285 of 2005
ABHINAV SHANKAR
Versus
SMT.KAUSHALYA DEVI & ORS
With
MA No.136 of 2008
MANJU DEVI & ANR
Versus
ASHOK KUMAR RAI & ANR
With
MA No.231 of 2005
SAKINA KHATOON & ANR
Versus
VIJAY KUMAR
With
MA No.69 of 2006
KUNTI DEVI & ORS
Versus
SMT.RENU SHUKLA & ANR
With MA No.250 of 2008
KAMLA DEVI & ORS
Versus
YUGAL KUMAR SINGH & ANR
With
MA No.549 of 2007
SUNIL KUMAR @ SUNIL KUMAR SING
2
Versus
M/S ANAND TRAVELS PROP. & ORS
With
MA No.276 of 2008
MOST. PASPATI DEVI & ANR
Versus
MEER HASSAN KHAN & ANR
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3. 18.5.2009As prayed for by learned counsel for the appellants, put up the matters after summer vacation.
VPS ( Ramesh Kumar Datta,J.)