Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4D(2)] [Section 4D] [Entire Act]

Union of India - Subsection

Section 4D(2)(a) in The Indian Red Cross Society Act, 1920

(a)to exercise the powers and perform the functions conferred on the Chairman under subsection (1) or delegated to him under sub-section (3), in the absence of the Chairman on leave or on tour abroad or for any other similar reasons;