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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(a) in The U. P. Sugarcane Cess (Validation) Act, 1961

(a)no suit or other proceeding shall be maintained or con- tinued in any court for the refund of any cess paid under any State Act;