Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 11 in Orissa (Subordinate) Finance Service (Treasury Branch) Rules, 2001 11. Confirmation in service. - On successful completion of the probation, the members of the service may be confirmed against a substantive post.
