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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(a) in The North-Eastern Areas (Reorganisation) Act, 1971

(a)in sub-section (1), for the words "For the purpose of filling any seat", the words, brackets and figure "Subject to the provisions of sub-section (5), for the purpose of filling any seat" shall be substituted;