State Consumer Disputes Redressal Commission
Amudhasurabhi Liquors Co Operative ... vs R. Rajesh Kumar, S/O P. Rajendiren, on 23 February, 2018
Cause Title/Judgement-Entry Heading1 Heading2 First Appeal No. A/18/2017 (Arisen out of Order Dated 12/07/2017 in Case No. CC/12/2012 of District Pondicherry) 1. Amudhasurabhi Liquors Co operative Super Market Unit of the Pondicherry Co operative Wholesale Stores Ltd P 44, 301, M.G. Road, Muthialpet, Puducherry 605 003 rep. by its Authorised Signatory ...........Appellant(s) Versus 1. R. Rajesh Kumar, S/o P. Rajendiren, 29, Lenin Nagar, Samipillai Thottam, Lawspet, Puducherry rep. by Human Rights and Consumer Protection Society through its Executive Secretary R. Muruganantham, No.107 Lenin Street, Kosapalayam, Puducherry 605 013. ...........Respondent(s) BEFORE: HON'BLE MR. JUSTICE K.VENKATARAMAN PRESIDENT S. TIROUGNANASSAMBANDANE MEMBER For the Appellant: For the Respondent: Dated : 23 Feb 2018 Final Order / Judgement BEFORE THE STATE CONSUMER DISPUTES REDRESSAL COMMISSION AT PUDUCHERRY Friday, the 23rd day of February 2018 First Appeal No.18 / 2017 Amudhasurabhi Liquors Co-operative Super Market Unit of the Pondicherry Co-operative Wholesale Stores Ltd P-44, 301, M.G. Road, Muthialpet, Puducherry - 605 003 rep. by its Authorised Signatory. ... Appellant Vs. 1.
R. Rajesh Kumar, son of P. Rajendiren, 29, Lenin Nagar, Samipillai Thottam, Lawspet, Puducherry rep. by Human Rights and Consumer Protection Society through its Executive Secretary R. Muruganantham, No.107 Lenin Street, Kosapalayam, Puducherry - 605 013.
2. Skol Breweries Ltd., rep. by its Authorised Signatory, BKN Ambaram Estate, 648/L, 1st Main, 1st Stage, Indira Nagar, Bangalore - 560 038, Karnataka ... Respondents In C.C. 12 / 2012 R. Rajesh Kumar, son of P. Rajendiren, 29, Lenin Nagar, Samipillai Thottam, Lawspet, Puducherry rep. by Human Rights and Consumer Protection Society through its Executive Secretary R. Muruganantham, No.107 Lenin Street, Kosapalayam, Puducherry - 605 013.
... Complainant Vs
1. Amudhasurabhi Liquors Co-operative Super Market Unit of the Pondicherry Co-operative Wholesale Stores Ltd P-44, 301, M.G. Road, Muthialpet, Puducherry - 605 003 rep. by its Authorised Signatory.
2. Skol Breweries Ltd., rep. by its Authorised Signatory, BKN Ambaram Estate, 648/L, 1st Main, 1st Stage, Indira Nagar, Bangalore - 560 038, Karnataka ... Opposite parties BEFORE:
HON'BLE JUSTICE THIRU K. VENKATARAMAN PRESIDENT Thiru S. TIROUGNANASSAMBANDANE, MEMBER FOR THE APPELLANT:
Thiru B. Mohandoss, Advocate FOR THE RESPONDENTS:
Thiru S. Vimal, Advocate for R1 Thiru L. Sathish, Advocate for R2 O R D E R (By Justice Thiru K. Venkataraman, President) This appeal is filed by the Appellant / 1st opposite party against the order passed in C.C.12/2012 by the District Consumer Disputes Redressal Forum, Puducherry.
2. Notice to respondents 1 and 2 were duly served and they appeared through their Counsels. Hence, the appeal was posted for arguments.
3. Today this appeal was called. It is reported on behalf of the complainant / first respondent that the amount ordered by the District Forum has been settled by the second respondent / second OP. This appeal has been filed by the first OP questioning the award passed by the District Forum. Since the second OP has paid the entire amount ordered by the District Forum, the complainant no more can proceed against the first OP. The Counsel appearing for the complainant also admitted the said fact. Therefore, there need be no necessity to proceed with the matter further in the appeal preferred by the OP1. It is needless to say that the complainant cannot proceed against the OP1 / Appellant. Therefore, the appeal stands closed.
Dated this the 23rd day of February 2018.
(Justice K. VENKATARAMAN) PRESIDENT (S. TIROUGNANASSAMBANDANE) MEMBER [HON'BLE MR. JUSTICE K.VENKATARAMAN] PRESIDENT [ S. TIROUGNANASSAMBANDANE] MEMBER