Kerala High Court
Union Of India vs N.Venugopal on 7 September, 2012
Author: K.Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HON'BLE THE CHIEF JUSTICE MRS. MANJULA CHELLUR
&
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
WEDNESDAY, THE 23RD DAY OF JANUARY 2013/3RD MAGHA 1934
OP (CAT).No. 275 of 2013 (Z)
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AGAINST THE ORDER IN OA.1064/2010 of CENTRAL ADMINISTRATIVE
TRIBUNAL,ERNAKULAM BENCH DATED 07-09-2012
PETITIONER(S)/PETITIONERS(RESPONDENTS IN OA):
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1. UNION OF INDIA
REPRESENTED BY THE GENERAL MANAGER,SOUTHERN RAILWAY
HEDQUARTERS OFFICE,PARK TOWN P.O.,CHENNAI-600 003.
2. THE SR.DIVISIONAL PERSONNEL OFFICER,
SOUTHERN RAILWAY,PALGHAT DIVISION,PLAGHAT-678 002.
BY ADV. SRI.M.C.CHERIAN,SR.SC.,RAILWAYS
RESPONDENT(S)/RESPONDENT (APPLICANT IN O.A.):
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N.VENUGOPAL,
S/O C.S.MENON,STATION MASTER,SOUTHERN RAILWAY
KOTTEKKADU,PALAKKAD DISTRICT. RESIDING AT ASWATHY
ROSE GARDENS,KALLEKULANGARA,PALAKKAD-678 009.
THIS OP (CAT) HAVING COME UP FOR ADMISSION ON 23-01-2013, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
OP (CAT).No. 275 of 2013 (Z)
APPENDIX
PETITIONER'S EXHIBITS
EXHIBIT P1: TRUE COPY OF O.A.NO.1064/2010 ALONG WITYH ANNEXURE BEFORE
THE CAT/ERNAKULAM.
ANNEXURE A1: TRUE COPY OF LETTER NO.J/P-524/VIII/SMS/YM/II/VIP(VOL.I)
DATED 15.11.2010 ISSUED BY THE 2ND RESPONDENT.
ANNEXURE A2: TRUE COPY OF RAILWAY BOARD ORDER BARING RBE
NO.60/2007 DTED 17.04.2007.
ANNEXURE A3: TRUE COPY OF RILWAY BOARD NO.143/2007 DTED
1.11.2007.
ANNEXURE A4: TRUE COPY OF THE REPRESENTATION DTED 15.7.2006
ADDRESSED TO THE SECOND RESPONDENT.
ANNEXURE A5: TRUE OCPY OF THE REPRESENTTION DTED 8.12.2009
ADDRESSED TO THE SECOND RESPONDENT.
ANNEXURE A6: TRUE COPY OF RAILWAY BOARD ORDER BEARING NO.F(E)
II/2008/FOB/1/(MISC) DATED 30.6.2008 REFERRED TO IN A1.
EXHIBIT P2: TRUE COPY OF REPLY STATEMENT ALONG WITH ANNEXURE IN
O.S.NO.1064/2010 OF CAT/ERNAKULAM.
ANNEXURE R1: XEROX COPY OF RAILWAY BOARD'S LETTER NO.E(NG)
1/88/CN5/2 DATED 20.1.1989.
ANNEXURE R2: XEROX COPY OF ADVNCE CORRECTION SLIP NO.58 ISSUED
VIDE RAILWAY BOARD'S LETTER NO.E(NG)1-98/CN5/1 DATED
12.10.1998.
ANNEXURE R3: XEROX COPY OF ADVANCE CORRECTION SLIP NO.19 ISSUED
VIDE RAILWAY BOARD'S LETTER NO.F(E)11/91/ISC 2 DATED
24.2.1995.
ANNEXURE R4: XEROX COPY OF RAILWAY BOARD'S LETER NO.E(NG)
1/98/CN5/1 DATED 2.8.2001.
ANNEXURE R5: XEROX COPY OF CHIEF PERSONNEL OFFICER, SOUTHERN
RAILWAY, CHENNAI'S LETTER NO. P(R)524/9/FIXATION/VOL.III
DATED 13.1.2011.
EXHIBIT P3: TRUE COPY OF ORDER DATED 7.9.2012 OF THE CENTRAL
ADMINISRTIVE TRIBUNAL, ERNAKULAM BENCH IN O.A.1064/2010
RESPONDENTS' EXHIBITS : NIL
MANJULA CHELLUR,C.J.
&
K.VINOD CHANDRAN, J.
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O.P.(CAT) No.275 of 2013
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Dated this the 23rd day of January, 2013
JUDGMENT
Manjula Chellur,CJ In terms of the judgment dated 8.01.2013 in O.P(CAT) Nos.3988 of 2012 and 4517 of 2012, this Original Petition is disposed of.
MANJULA CHELLUR, CHIEF JUSTICE K.VINOD CHANDRAN, JUDGE sj23/1