Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 5 in The Mines (Amendment) Act, 1983 5. [Amendment of section 7.] Rep. by s.2 and the First Schedule, ibid. (w.e.f. 31-03-1988).
