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Madhya Pradesh High Court

Umedvan vs The State Of Madhya Pradesh on 4 January, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                                    1
                                        IN    THE     HIGH COURT OF MADHYA PRADESH
                                                           AT JABALPUR
                                                                BEFORE
                                                  HON'BLE SHRI JUSTICE VIVEK AGARWAL
                                                         ON THE 4 th OF JANUARY, 2023
                                                       WRIT PETITION No. 30088 of 2022

                                       BETWEEN:-
                                       1.    UMEDVAN    S/O  SHRI    RAGHUNANDANVAN
                                             GOSWAMI,    AGED     ABOUT    56  YEARS,
                                             OCCUPATION: PERMANENT EMPLOYEE KOSA
                                             BEEJ    KENDRA      JHOTESHWAR,     DISTT.
                                             NARSINGHPUR (M.P.) (MADHYA PRADESH)

                                       2.    RAMBAHOR S/O SHRI MOLAI, AGED ABOUT 60
                                             YEARS, OCCUPATION: PERMANENT EMPLOYEE,
                                             RESHAM     KENDRA     PANARI  DISTRICT
                                             NARSINGHPUR (MADHYA PRADESH)

                                       3.    RAMPRASAD S/O SHRI RAMGOPAL, AGED ABOUT
                                             52       YEARS, OCCUPATION:  PERMANENT
                                             EMPLOYEE, RESHAM KENDRA SEONI TOLA,
                                             DISTRICT JABALPUR (MADHYA PRADESH)

                                       4.    SHIVBHAN SINGH S/O SHRI RAMKUMAR, AGED
                                             ABOUT 58 YEARS, OCCUPATION: PERMANENT
                                             EMPLOYEE, RESHAM KENDRA SAMDA DISTRICT
                                             SIDHI (MADHYA PRADESH)

                                       5.    MEDILAL S/O SHRI GOPALI, AGED ABOUT 52
                                             YEARS, OCCUPATION: PERMANENT EMPLOYEE,
                                             RESHAM KENDRA TUMOR DISTRICT SAGAR
                                             (MADHYA PRADESH)

                                       6.    BHOLA PRASAD S/O SHRI RAISAY, AGED ABOUT
                                             54       YEARS, OCCUPATION:    PERMANENT
                                             EMPLOYEE,    RESHAM     KENDRA    RAIPURA
                                             DISTRICT PANNA (MADHYA PRADESH)

                                       7.    GHANSHYAM S/O SHRI LIKHAIYA, AGED ABOUT
                                             56       YEARS, OCCUPATION:   PERMANENT
                                             EMPLOYEE,    RESHAM    KENDRA    PANAGAR
Signature Not Verified
                                             DISTRICT NARSINGHPUR (MADHYA PRADESH)
  SAN




Digitally signed by MOHD TABISH KHAN
                                       8.    SOHANLAL S/O SHRI SUNDARLAL, AGED ABOUT
Date: 2023.01.05 19:37:02 IST
                                             52     YEARS, OCCUPATION:    PERMANENT
                                             EMPLOYEE,   RESHAM    KENDRA    BHADOR
                                                                    2
                                             DISTRICT NARSINGHPUR (MADHYA PRADESH)

                                       9.    RAMCHARIT S/O SHRI BABULAL, AGED ABOUT 48
                                             YEARS, OCCUPATION: PERMANENT EMPLOYEE,
                                             RESHAM    KENDRA    DUMARIYA     DISTRICT
                                             NARSINGHPUR (MADHYA PRADESH)

                                       10.   NARESH S/O SHRI KISHANLAL, AGED ABOUT 50
                                             YEARS, OCCUPATION: PERMANENT EMPLOYEE,
                                             RESHAM     KENDRA    DIGSARA    DISTRICT
                                             NARSINGHPUR (MADHYA PRADESH)

                                       11.   RAMNIWAS S/O SHRI SHRIAMSIYA, AGED ABOUT
                                             58       YEARS, OCCUPATION:   PERMANENT
                                             EMPLOYEE, DISTRICT OFFICE NARSINGHPUR
                                             DISTRICT NARSINGHPUR (MADHYA PRADESH)

                                       12.   VRINDAVAN S/O SHRI JHALLU, AGED ABOUT 57
                                             YEARS, OCCUPATION: PERMANENT EMPLOYEE,
                                             KOSA BEEJ KENDRA TENDUKHEDA DISTRICT
                                             NARSINGHPUR (MADHYA PRADESH)

                                       13.   PAPPU S/O SHRI CHIDAMILAL, AGED ABOUT 56
                                             YEARS, OCCUPATION: PERMANENT EMPLOYEE,
                                             DISTRICT OFFICE NARSINGHPUR DISTRICT
                                             NARSINGHPUR (MADHYA PRADESH)

                                       14.   RAMKRIPAL S/O SHRI ACCHELAL, AGED ABOUT
                                             46       YEARS, OCCUPATION:   PERMANENT
                                             EMPLOYEE, RESHAM      KENDRA DEVARIKALA
                                             DISTRICT NARSINGHPUR (MADHYA PRADESH)

                                       15.   DEVI SINGH S/O SHRI KUNJILAL, AGED ABOUT 58
                                             YEARS, OCCUPATION: PERMANENT EMPLOYEE,
                                             RESHAM      KENDRA DEVARIKALA DISTRICT
                                             NARSINGHPUR (MADHYA PRADESH)

                                       16.   RAMNARESH S/O SHRI LAMPU, AGED ABOUT 47
                                             YEARS, OCCUPATION: PERMANENT EMPLOYEE,
                                             RESHAM    KENDRA KANADIKHURD DISTRICT
                                             SHAHDOL (MADHYA PRADESH)

                                       17.   MADHAVPAL S/O SHRI DHARMRAJ SINGH, AGED
                                             ABOUT 61 YEARS, OCCUPATION: PERMANENT
                                             EMPLOYEE, RESHAM KENDRA SAKRA DISTRICT
                                             SHAHDOL (MADHYA PRADESH)

Signature Not Verified
  SAN                                  18.   RAMSAJEEVAN S/O SHRI RAMDIN, AGED ABOUT
                                             56       YEARS, OCCUPATION:  PERMANENT
Digitally signed by MOHD TABISH KHAN
Date: 2023.01.05 19:37:02 IST                EMPLOYEE,    RESHAM    KENDRA KUMHARI
                                             DISTRICT SHAHDOL (MADHYA PRADESH)
                                                                        3
                                       19.   JAILAL S/O SHRI SAMNA PRASAD, AGED ABOUT
                                             52       YEARS, OCCUPATION:    PERMANENT
                                             EMPLOYEE, RESHAM KENDRA RUMKHIRIYA
                                             DISTRICT NARSINGHPUR (MADHYA PRADESH)

                                                                                                 .....PETITIONERS
                                       (BY SHRI RAJENDRA PANDEY, ADVOCATE)

                                       AND
                                       1.    THE STATE OF MADHYA PRADESH THR. THE
                                             PRINCIPAL SECRETARY COTTAGE AND RURAL
                                             INDUSTRIES DEPTT. VALLABH BHAWAN BHOPAL
                                             (M.P.) (MADHYA PRADESH)

                                       2.    COMMISSIONER         SECRETARIAT      OF
                                             S ER I CULTUR E GROUND   FLOOR,  SATPURA
                                             BHAWAN, BHOPAL (MADHYA PRADESH)

                                       3.    COLLECTOR         NARSINGHPUR DISTRICT
                                             NARSINGHPUR (MADHYA PRADESH)

                                       4.    COLLECTOR   JABALPUR DISTRICT JABALPUR
                                             (MADHYA PRADESH)

                                       5.    COLLECTOR PANNA DISTRICT PANNA (MADHYA
                                             PRADESH)

                                       6.    COLLECTOR SAGAR DISTRICT SAGAR (MADHYA
                                             PRADESH)

                                       7.    COLLECTOR     SIDHI DISTRICT SIDHI (MADHYA
                                             PRADESH)

                                       8.    ASSISTANT       DIRECTOR    SERICULTUR
                                             DOORDARHSAN ANURPASAN KENDRA KE PASS
                                             JHIRNA    ROAD,   DISTRICT NARSINGHPUR
                                             (MADHYA PRADESH)

                                       9.    ASSISTANT DIRECTOR SERICULTUR NEAR OLD
                                             BUS     STAND DURGA COLONY, SHAHDOL,
                                             DISTRICT SHAHDOL (MADHYA PRADESH)

                                                                                               .....RESPONDENTS
Signature Not Verified
  SAN
                                       (BY SHRI MANAS MANI VERMA, GOVERNMENT ADVOCATE FOR THE
                                       STATE)
Digitally signed by MOHD TABISH KHAN

                                             This petition coming on for admission this day, th e court passed the
Date: 2023.01.05 19:37:02 IST
                                                                              4
                                       following:
                                                                              ORDER

Petitioners' contention is that they were appointed as Regular Employee under respondents No.8 and 9. They are claiming benefit of minimum of the regular pay scale in the light of the law laid down by Hon'ble Supreme Court in Ram Naresh Rawat Vs. Ashwani Ray and Ors, (2017) 3 SCC 436.

This innocuous prayer is not opposed by Shri Manas Mani Verma, Government Advocate for the State.

In view of such facts, this petition can be disposed of with a direction to the respondents to take a call and if found eligible, petitioners be extended benefit of 7th Pay Scale from the date of entitlement, within sixty days from the date of receipt of certified copy of the order being passed today as per the ratio of the law laid down by Supreme Court in Ram Naresh Rawat (supra).

It is made clear that this Court has not expressed any opinion on the merits of the case.

In above terms, this petition is disposed of.

(VIVEK AGARWAL) JUDGE Tabish Signature Not Verified SAN Digitally signed by MOHD TABISH KHAN Date: 2023.01.05 19:37:02 IST