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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(k) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(k)"Hostel" means a place of residence for the students of the University;
(I)"ICAR" means the Indian Council of Agricultural Research, a Society registered under the Societies Registration Act, 1860, (Central Act No. 21 of 1860);