Andhra Pradesh High Court - Amravati
S Maddamma vs State Of Ap on 17 May, 2022
Author: D Ramesh
Bench: D Ramesh
we
ae
HIGH COURT OF ANDNRA PRADESH AT AMARAVAT!
WEONESDAY, THE NINETEENTH DAY OF APRIL
TWO THOUSAND AND TWENTY 67
'PRESENT:
THE HONOURABLE SRI JUSTICE D RAMESH Lo
CRIMINAL PETITION NO: 8447 OF 2020 a
Between:
{. & Maddamma, Wyo S. Thirupastaian , et Years, Cos. Housewife, R/o H.No.
So. 702i, Maal ocd Near Water Tank, Joharapu van Vilage, Kurnou!
Mandal, Kurnool Dist
2, S.Raiesh, . Sfo Late S. Fedda Thirupathiaiah, {Ad} Aged 38 Years, Qee.
Agriculture. Rio H.No. 89-702-B, Maalaveedhi, 48th Ward, Joharapuram Village,
Kurnool, Mandal, Kurnool Dis
3 8 Srenivasulu,, Sfo Late 8. Pedda Thirupsthiaiah (AS) Aged 37 Years, Qec.
Agriculture, Rfo H.No. 68-702-B, Mac alaveedhi, 48th Ward, Johsrapurarn Vilage,
Ku ynodl, Mandal, Kurnool Dist
'Sreedevi, Sfo Late $. Pedda Thi upathiaiah, (AS) Aged Major, Oce, Housewife,
is HLNo. 89-7 02-8, Masiavee edbi, au Ward, Joharapuram Vilage, Rurneol,
Mandal, Kurnon! Dist
5 § Jayamma, Wo. 8. Raje ash (A? 7¥Y Re ged 35 Years, Qeo. Ho susewlle, Rio MLNo.
89-703-B, Maalaveeadhi, 18th \ Ward, Joharapuram Vilage, Kurnool, Mandal,
Kumoal Dist
S$, Chinng Thirupaihaiah, , Slo. Late SVemkate iah.(A8) Aged Major Occ.
Business, RYo H.No. S8-PO2-By 'Maalavee ahi, TRI Ward, Joharapuram Village,
Kurnool, Mandal, Kurnool Dist
7. SChandra Sekhar, Sic. S. Chinna ThirLupathaiah , (Ag) Aged 30 Years, Oce
Agriculture, Bfo H.Na. 80- 7OS-B, 'Waal layveedhi, 18th Ward, Joharapuram Vilage,
Kurnool, Mandal, Kurnool Dist
8 8. Ramesh, , S/o Late 5. Venk watal ah, "Aged Major, Occ. Business, Rfo H.No. 88
Fae, Maalaveedhi, {ath ward, seharapy ram Vilage, Kurnool Mandal , Kumoo!
Dist. ;
9 §.Saifa, . Wo S.Ramesh, Aged 'Major, Gen, Housewlfe, Ria H.No, 89-70
Maalayeadhi, 18th ward, Joharaptiram Village, Kurmoc!l Man dal , Kurnod! Dist.
TOG. Venkatamma, , Wie C Nagannea Agad 70 Years, Oco. Coolie, Rio H.Ne.
2/324, Uppalapadu Vilage, Orvakal Mandal, Kurnool Dist.
14.0. Nageraju, Sfo C. Naganna, Aged'S 38 Years Oce Agriculture, Rio HNe. < 3824,
Uppalanadu Vilaga, Qrvakal Mandal, 'Kurnioal Dist.
43. Avula Siva, Mio. 'Late Avula Naganima, Aged 28 Years Qce Student, Ric H. No.
89-858-8, Maalaveedhi, 18th h Ward, Joharapuram Vilage, Rurneeol, Mandal,
Kurniont Dist
4. Gadda Mangamma, Wo G Jesu "Daasul PAIS) Aged 50 years , Occ. House Wits
Rio OE-GS7-0, Mala Strest , Joharapuram , Kurnool Town and, District :
44,G, Deve Bala Krishna, Mio G Maganna, Si 7} Agad 34 Years, Occ. Business
Ric H.No, 68-657-C, Maalaveedhi, 18fh 4 Ward, Joharapuram Vilage, Kuro ol,
_ Mandal, Kurnoacl Dist a
15. W. Sowmya, . Wo W. Munindra BabuxAls Aged 50 years Occ, Housewife, Rio
HNO, 869-657-060, Maalaveedhi, 18th Ward, Joherapuram Vilage, Kurnoo
Mandal, Kurnoal Dist om
18. Pedda Venkatarnma, Wis late 8: Venkatal iah, (ATS) Aged 70 yeras QOoc. Coolie,
Rio HNo, 89-857-0, Maslaveadhi: TRA Ward, doharapuram Vilage, Kurtin!
_ Mandal, Kurnool Dist
47 MK Milgya Kumar @ E. Kumar, Sie Late K Subramanyam, Aged Major , QOee.
Business, Rio D, No. 40/790-3, Dharngpeta, Kurmmol Dist (A20)
18.8. Immanuel, S'o Late R. Srserivas Hao, {A215 Aged Major, Ges. Business, Rio
No, 490-504-442, Sreara Nagar. Kurnool Gly, Kurnool Dist :
49. Anini Reddy Venkata Suchira Rady, Dye O Vishnuvardhan (436) Ages Major,
FINo 445-9-22/17 Adarsh Nagar: . Hyderabad =
200) Miravinda, Dio D Vishnu vardhant (AST } Aged Major, F.No 4A6-9-22/4 (7 Adarsh
Nagar, Hyderabad ee :
bo
cp
bee
aoe
Petitioners/Accused
LAND
4. State of Andhra Pradesh, rep. BY Ne Public Prosecutor, High Cx sgt of AP. At
Amarayaihi ee
&. MV Ranga Raddy, S/o. Bal & Reddy Age . Major, Oce. Association president
Hino. 6-83 . Sunki Reddy Pets a, Or vakal Villacie, Kurnool Dist -S1soTo?
. Responcdente/Campial ainant
IANO > TOF 2060
Patifion under Section 482 of
the memorandum of sounds Ned
pleased fo granf stay of all further ¢
OCS Patice Station, Kurniod Te :
dispasal of CRLP O47 of BOR6, on 'the , Fle ofthe Hig
Or Ra Y pr aying thai in the circumstances s stated { Hy
} Support of ihe S pele in, the 3 High Wourl may be
. Fook 2049 on the file of the
RATT rAv S46 IPC, Pandi ing
The petition coming on for hearing, goon serusing the Pet Ron and the grounds
Hed in Suppor thereof and the order of the High Gat dated 79.02. 2020 & 14.10 2020
made her and upon hearing | the arguments of LAK eM KANTH REDDY PESA!
Advocate fo r * the Pattioners and of PUBLIC PROSECUTOR for the Respondent Now,
the Court made the folowing. RS
wed.
ORDER:
interim order granted earfier is axles ad ed ti) the and of June. Past after 2" week of June under a 8 ATR RUE ¢ SOUEVH
4. The 5.4.0, OCS Polins Sfafion, Kusoal, Kumoai Distict.
2. One GO fo BRL LAKSHMIKAK REDOY DESAI Advocate [OPLIC) &. Two CCe PUBLIC PROSECUTOR, Nigh Court of AP ious
4. One spare copy oe ro HIGH COURT DRI DATEDM?-§-2022-
"NOTE: POST AFTER 2° WEEK OF JUNE UNDER THE CAPTION-ADMISSION. ORDER CRLPNo Bat of 2020 ENTENSION OF INTERIM ORDERS