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State of West Bengal - Section

Section 84 in The Howrah Improvement Act, 1956

84. Proceedings of arbitrators.

- Notwithstanding anything contained in any other enactment the proceedings of arbitrators under section 82 shall be governed by rules to be made in this behalf under section 148:Provided that every party to such proceedings shall be entitled to appear before the arbitrators either in person or by his authorized agent.