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Union of India - Section

Section 96 in The Aircraft Rules, 1937

96. Requirement for Radio Telephony Operator's Certificate.

- A Student Air Traffic Controller's or an Air Traffic Controller's License shall be valid only if the licence holder possesses a certificate or authorisation for operating the radio telephony equipment in accordance with the provisions of the Indian Telegraph Act, 1885 (13 of 1885) and rules made thereunder.