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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(1)(a) in Rajasthan Registration Rules, 1955

(a)Copies and memoranda of documents received from other registering officers (for the purposes of Sections 64. 65, 66 and 67 of the Act).