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[Cites 0, Cited by 0] [Section 52(3)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(3)(a) in The M.P. Farmers' Organisation Election Rules, 1999

(a)that the poll continued at the polling station for the number of hours for which it was not held on the previous occasion provided that not less than 50% of the voters have cast their votes; or