Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bengal Presidency - Section Section 7 in The Calcutta Port Rules, 1943 7. Use of tugs. - Every sea-going vessel wishing to move within the port shall employ such tugs for the purpose as are, in the opinion of the Harbour Master (Port) or Pilot in charge, necessary for her safety.
