Securities Appellate Tribunal
Appeal Lodging No. 314 Of 2023 In The ... vs Sebi on 17 April, 2023
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 17.04.2023
Misc. Application No. 517 of 2023
And
Misc. Application No. 518 of 2023
And
Appeal Lodging No. 314 of 2023
PNB Finance & Industries Ltd. ..... Appellant
Versus
Securities and Exchange Board of India & Ors. ... Respondents
Mr. Indranil Deshmukh, Advocate with Ms. Gazal Rawal,
Mr. Darshan Furia, Mr. Anshuman Sugla, Ms. Priyanka Desai,
Advocates i/b Cyril Amarchand Mangaldas for the Appellant.
None for the Respondent Nos. 1 (SEBI).
None for the Respondent Nos. 2 (Sameer Jain).
None for the Respondent Nos. 3 (Meera Jain).
None for the Respondent Nos. 4 (Trishla Jain).
None for the Respondent Nos. 5 (Ashoka Viniyoga).
None for the Respondent Nos. 6 (Artee Viniyoga).
None for the Respondent Nos. 7 (Camac Commercial).
2
None for the Respondent Nos. 8 (Combine Holding).
None for the Respondent Nos. 9 (Calcutta Stock Exchange).
ORDER :
1. Not on board. Mentioned today. List on April 20, 2023.
2. This order will be digitally signed by the Private Secretary on behalf of the bench and all concerned parties are directed to act on the digitally signed copy of this order. Certified copy of this order is also available from the Registry on payment of usual charges.
Ms. Meera Swarup Technical Member PRAMILA Digitally signed by 17.04.2023 TANAJI PRAMILA TANAJI MISAL Date: 2023.04.17 PTM MISAL 14:27:55 +05'30'