Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act] Union of India - Subsection Section 9(1)(vi) in The Narcotic Drugs And Psychotropic Substances Act, 1985 (vi)the manufacture, possession, transport import inter-State, export inter-State, sale, purchase, consumption or use of psychotropic substances;