Section 74(3)(d) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

(d)On finalisation of tender, order will be issued in Form No. XXIX for execution of agreement. The agreement shall be executed in Form No. XXX.

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