Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs Shri Mahesh Kumar Gupta on 21 July, 2017
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.35 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 18573/2017
(Arising out of impugned final judgment and order dated 22-11-2016
in ITA No. 810/2016 passed by the High Court of Delhi at New Delhi)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SHRI MAHESH KUMAR GUPTA Respondent(s)
(FOR ADMISSION and I.R. and IA No.52950/2017-CONDONATION OF DELAY
IN FILING)
Date : 21-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Ms. Pinky Anand,ASG
Ms. Rekha Pandey,Adv.
Ms. Saudamini Sharma,Adv.
For Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.6412 of 2016.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2017.07.24 16:34:18 IST Reason: