Section 105(2)(ii) in The Central Reserve Police Force Rules, 1955

[Cites 0, Cited by 0] [Section 105(2)] [Section 105] [Entire Act]

Union of India - Subsection

Section 105(2)(ii) in The Central Reserve Police Force Rules, 1955

(ii)by re-employment of officers having the required technical qualifications, from among retired/released Army Officers of the rank of Lt. Colonel or Indian Police Service (Senior Scale) Officers or State Police Officers of the rank of Superintendent of Police or equivalent posts of Central Reserve Police Force Officers of the Signal Battalion of the rank of Commandant; or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 105(2)(ii) in The Central Reserve Police Force Rules, 1955