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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(1) in Kerala Agricultural University Act, 1971

(1)Notwithstanding anything contained in the Kerala University Act, 1969 (9 of 1969) or the Calicut University Act 1968 (24 of 1968) or the Statutes, Ordinances, Regulations or orders made there under, the Agricultural College and Research Institute, Vellayani and the Kerala Veterinary College and Research Institute, Mannuthy, Trichur shall, as from such date as the Government may be notification in the Gazette specify, be disaffiliated from the Kerala University or the Calicut University, as the case may be, and shall be maintained by the Agricultural University of Kerala as constituent colleges.