Gujarat High Court
Mayankbhai Chandubhai Patel vs Gujarat Stat Road Transport ... on 7 December, 2018
Author: Mohinder Pal
Bench: Mohinder Pal, A.C. Rao
C/X-OBJ/24420/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION NO. 1 of 2018
IN F/CROSS OBJECTION NO. 24420 of 2018
In FIRST APPEAL NO. 3484 of 2017
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MAYANKBHAI CHANDUBHAI PATEL Versus GUJARAT STAT ROAD TRANSPORT CORPORATION ========================================================== Appearance:
MR MOHSIN M HAKIM for the PETITIONER(s) No. for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE MOHINDER PAL and HONOURABLE MR.JUSTICE A.C. RAO Date : 07/12/2018 IA ORDER (PER : HONOURABLE MR.JUSTICE MOHINDER PAL) This cross objections has been preferred by the original claimant. Advance copy has been served upon the respondents. However, no reply has been filed.
In view of the contents of the application, the delay of 171 days caused in filing the cross objection No.24420 of 2018 in First Appeal No.3484 of 2017 stands condoned. Application stands disposed of.
Cross objections be listed along with the main appeal.
(MOHINDER PAL, J) (A. C. RAO, J) ASHISH M. GADHIYA Page 1 of 1