Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(4)(a) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(a)Not more than one days joining time shall be allowed to an employee to join a new post within the same station for which does not involve a change of residence from one station to another. For this purpose the terms 'same station' will be interpreted to mean the area falling within the jurisdiction of the municipality or corporation including such of sub-urban municipalities notified areas or cantonments as are contiguous to the named municipality etc.