Punjab-Haryana High Court
M/S Deepika Alloys vs M/S Kelvin Bikes Pvt. Ltd. And Another on 13 July, 2012
Author: A.N. Jindal
Bench: A.N. Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No. 4110 of 2010 (O&M)
Date of decision: July 13, 2012
M/s Deepika Alloys
...Petitioner
Versus
M/s Kelvin Bikes Pvt. Ltd. and another
...Respondents
CORAM:- HON'BLE MR. JUSTICE A.N. JINDAL
Present: None for the petitioner.
Mr. Amit Rawal, Senior Advocate with
Mr. Deepak Jain, Advocate,
for respondent No.1
A.N. JINDAL, J. (Oral)
Dismissed for non prosecution.
July 13, 2012 (A.N. JINDAL) prem JUDGE