Bombay High Court
Pr. Commissioner Of Income Tax-13, ... vs Neha Home Builders Pvt. Ltd on 7 January, 2019
JSB
Before: Aniruddha M. Chandekar
Prothonotary & Senior Master.
Date: 7th January, 2019
CALLED OUT FOR REJECTION :
13. ITXAL/2016/2018 ) Mr. Dinesh Ghugare, Clerk, i/b. Tejinder
) Singh, Advocate for the Appellants.
)
) Ms. Archana Deshmukh, i/b. Singhania & Co.,
) Advocates for the Respondents.
) ) P.C.: Appellants and/or their Advocates to ) remove office objections on the Appeal and to ) get the same numbered and/or registered on or ) before 04.02.2019, failing Appeal to stand ) rejected under 986 of O.S. Rules.
19. ITXAL/2024/2018 ) Mr. Dinesh Ghugare, Clerk, i/b. Tejveer Singh ) Mastan Singh, Advocate for the Appellants.
20. ITXAL/2025/2018 ) ) P.C.: Appellants and/or their Advocates to
21. ITXAL/2027/2018 ) remove office objections on the Appeal and to ) get the same numbered and/or registered on or
22. ITXAL/2028/2018 ) before 04.02.2019, failing Appeal to stand
31. ITXAL/2057/2018 ) rejected under 986 of O.S. Rules. )
32. ITXAL/2058/2018 ) )
33. ITXAL/2059/2018 ) )
34. ITXAL/2060/2018 )
23. ITXAL/2041/2018 ) Mr. Vijay Kumbhar, Clerk, i/b. Akhileshwar ) Sharma, Advocate for the Appellants.
25. ITXAL/2043/2018 ) ) P.C.: Appellants and/or their Advocates to ) remove office objections on the Appeal and to ) get the same numbered and/or registered on or ) before 04.02.2019, failing Appeal to stand ) rejected under 986 of O.S. Rules.
07-01-2019 Prothonotary and Senior Master ::: Uploaded on - 09/01/2019 ::: Downloaded on - 11/01/2019 06:56:55 :::