Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Kerala - Subsection Section 20(1) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012 (1)The Board shall appoint such auditors to audit the accounts of the fund in such manner as may be prescribed.
