Supreme Court - Daily Orders
Yash Raj Films Private Limited vs Afreen Fatima Zaidi on 20 September, 2021
Bench: Hemant Gupta, V. Ramasubramanian
ITEM NO.28 Court 11 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14475/2021
(Arising out of impugned final judgment and order dated 18-02-2020
in RP No. 156/2018 passed by the National Consumers Disputes
Redressal Commission, New Delhi)
YASH RAJ FILMS PRIVATE LIMITED Petitioner(s)
VERSUS
AFREEN FATIMA ZAIDI & ANR. Respondent(s)
(FOR ADMISSION and I.R. and IA No.117070/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.117072/2021-EXEMPTION FROM
FILING O.T. )
Date : 20-09-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Abhishek Malhotra , Adv.
Ms. Liz Mathew, AOR
Ms. Naomi Chandra, Adv.
Mr. Gurmukh Choudhri, Adv.
Ms. Sonali Jain, Adv.
Ms. Vasudha Jain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of the operation of the impugned order.
(SWETA BALODI) Signature Not Verified (RENU BALA GAMBHIR) COURT MASTER (SH) Digitally signed by R Natarajan Date: 2021.09.21 COURT MASTER (NSH) 10:33:02 IST Reason: