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State of Punjab - Section

Section 307 in The Punjab Municipal Corporation Act, 1976

307. Disposal of infected articles without disinfection.

- No person shall, without previous disinfection of the same give, lend, sell, transmit or otherwise dispose of to another person any article or thing which he knows or has reason to believe has been exposed to contamination by any dangerous disease and is likely to be used in or taken into the City or any part thereof.