Section 91B(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961
(a)to exercise all the powers and to perform all the duties of the Zilla Parishad, the Standing Committee and the Subjects Committee and other Committees, including those of the President, Vice-President and Chairman of the Subjects Committees and other Committees, to the exclusion of the Councillors; or
