Himachal Pradesh High Court
Sh. Satpal vs . The State Of H.P. And Another on 8 December, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Satpal Vs. The State of H.P. and another Exe. Pet. No. 148 of 2023 .
08.12.2023 Present: Ms. Babita Kumari, Advocate, for the petitioner.
Mr. Pushpender Jaswal, Additional Advocate General for the respondents.
Notice. Mr. Pushpender Jaswal, learned Additional of Advocate General, accepts notice on behalf of the respondents.
Reply, as prayed for, be filed within four weeks. List thereafter.
rt (Ajay Mohan Goel)
Judge
December 08, 2023
(narender)
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