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[Cites 0, Cited by 0] [Section 115A(5)] [Section 115A] [Entire Act]

State of Gujarat - Subsection

Section 115A(5)(a) in The Gujarat Co-Operative Societies Act, 1961

(a)the expression "insured co-operative bank" means a society which is an insured bank under the provisions of the Deposit Insurance Corporation Act, 1961 (47 of 1961);