Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Carrier Air Conditioning And ... on 9 October, 2017
Bench: Kurian Joseph, R. Banumathi
ITEM NO.30 COURT NO.4 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 29447/2017
(Arising out of impugned final judgment and order dated 28-03-2017
in ITA No. 117/2017 passed by the High Court of Punjab & Haryana at
Chandigarh)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S CARRIER AIR CONDITIONING AND REFRIGERATION LTD. Respondent(s)
(WITH I.R. AND IA NO.96942/2017-CONDONATION OF DELAY IN FILING AND
IA NO.96943/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Date : 09-10-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Ranjit Kumar,SG
Mr. S.A. Haseeb,Adv.
Mr. P.K. Mullick,Adv.
Ms. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.14465/2017.
(NARENDRA PRASAD) (RENU DIWAN) COURT MASTER ASST. REGISTRAR Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2017.10.10 11:41:49 IST Reason: