Calcutta High Court (Appellete Side)
Suvendu Adhikari vs Honble Speaker on 11 February, 2025
Author: Hiranmay Bhattacharyya
Bench: Hiranmay Bhattacharyya
11.02.2025
Item Nos.25-26
gd/ssd
WPA/6193/2023
SUVENDU ADHIKARI
VS
HONBLE SPEAKER, WEST BENGAL LEGISLATIVE
ASSEMBLY AND ORS.
with
WPA(P)/213/2021
AMBIKA ROY
VS
HONBLE SPEAKER, WEST BENGAL LEGISLATIVE
ASSEMBLY AND ORS.
Mr. Billwadal Bhattacharyya,
Mr. Anish Kumar Mukherjee,
Mr. Suryaneel Das,
Mr. Chiranjit Pal,
Mr. Tomoghna Pramanick
..for the Petitioners.
Md. T.M. Siddiqui
..for the State.
1.Since one of us (T. S. Sivagnanam, C.J.) is not inclined to take up this matter on personal ground, the matters are released from this list.
2. Papers be placed before the Hon'ble The Chief Justice for appropriate orders.
(T. S. SIVAGNANAM) CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.)