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Calcutta High Court (Appellete Side)

Suvendu Adhikari vs Honble Speaker on 11 February, 2025

Author: Hiranmay Bhattacharyya

Bench: Hiranmay Bhattacharyya

11.02.2025
Item Nos.25-26
gd/ssd
                               WPA/6193/2023
                              SUVENDU ADHIKARI
                                      VS
                  HONBLE SPEAKER, WEST BENGAL LEGISLATIVE
                             ASSEMBLY AND ORS.
                                     with
                               WPA(P)/213/2021
                                 AMBIKA ROY
                                      VS
                   HONBLE SPEAKER, WEST BENGAL LEGISLATIVE
                              ASSEMBLY AND ORS.



                       Mr. Billwadal Bhattacharyya,
                       Mr. Anish Kumar Mukherjee,
                       Mr. Suryaneel Das,
                       Mr. Chiranjit Pal,
                       Mr. Tomoghna Pramanick
                                     ..for the Petitioners.

                       Md. T.M. Siddiqui
                                   ..for the State.


                       1.

Since one of us (T. S. Sivagnanam, C.J.) is not inclined to take up this matter on personal ground, the matters are released from this list.

2. Papers be placed before the Hon'ble The Chief Justice for appropriate orders.

(T. S. SIVAGNANAM) CHIEF JUSTICE (HIRANMAY BHATTACHARYYA, J.)