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[Cites 0, Cited by 0] [Section 194] [Entire Act]

Union of India - Subsection

Section 194(2) in The Dedicated Freight Corridor Railway General Rules, 2018

(2)The loco pilot shall satisfy himself as to the complete arrival of train from the presence of transmitting sense and brake unit of end of train telemetry system through the indication provided on the end of train telemetry console. In case his train has not arrived complete he shall at once inform the station master on duty.