Bombay High Court
Prashant @ Prasanna Najunda Gowda vs The State Of Maharashtra on 4 April, 2019
Author: A.S. Gadkari
Bench: A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPLICATION IN APPLICATION NO. 41 OF 2019
In
CRIMINAL BAIL APPLN. 373 OF 2018
Prashant @ Prasanna Najunda Gowda ....Applicant
V/S
The State Of Maharashtra ....Respondent
CORAM : A.S. GADKARI, J DATE : 4th April, 2019 P.C. :
Due to paucity of time the matter is adjourned to 11/04/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 05/04/2019 ::: Downloaded on - 06/04/2019 03:04:04 :::