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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(8) in Chhattisgarh Private Placement Agencies (Regulation) Rules, 2014

(8)On the basis of the character and antecedent verification report submitted by the concerned police station or the Superintendent of Police of the concerned district or the Authorized Officer for this purpose or of the agency itself, the agency shall issue a character certificate to the person in Form-IV, which shall not be taken back even if the person ceases to be part of the agency.