Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act] Union of India - Subsection Section 46(1)(c) in Conduct of Elections Rules, 1961 (c)the ballot papers cancelled for violation of voting procedure under rule 39;(cc)any other cancelled ballot papers;]