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[Cites 0, Cited by 0] [Section 2(28)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(28)(i) in Sikkim Urban and Regional Planning and Development Act, 1998

(i)New residential building (other than gate lodges, quarters for limited essential operational staff and the like) roads and drains in railway colonies, hotels clubs, institutions and schools in the case of railways; and