Section 11 in The Gujarat Forensic Sciences University Act, 2008
11. Officers of University.
- The following shall be the officers of the University, namely:-(i)The Director General,(ii)The Director of Research and Development,(iii)The Directors,(iv)The Deans,(v)The Registrar, and(vi)such other persons in the service of the University as may be declared by regulations, to be the officers of the University.
