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Kerala High Court

Valas Jacob vs Tahasildar (R) on 11 July, 2007

Author: Kurian Joseph

Bench: Kurian Joseph

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WP(C) No. 12444 of 2004(F)


1. VALAS JACOB, W/O.E.F.JACOB,
                      ...  Petitioner

                        Vs



1. TAHASILDAR (R),
                       ...       Respondent

2. THE REGIONAL TRANSPORT OFFICER,

                For Petitioner  :SRI.M.K.DILEEP KUMAR

                For Respondent  : No Appearance

The Hon'ble MR. Justice KURIAN JOSEPH

 Dated :11/07/2007

 O R D E R
                                 KURIAN JOSEPH , J

                ==================================

                              W.P.(C) NO. 12444 OF 2004

                ==================================

                  Dated this the 11th day of July, 2007.


                                     JUDGMENT

The petitioner approached this Court with certain grievances regarding the payment of motor vehicle tax. There is already a direction by this Court to serve copy of the demand notice. In case the petitioner has still any grievance left, she may pursue the same in appropriate proceedings.

The writ petition disposed of accordingly.

KURIAN JOSEPH, JUDGE.

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