Kerala High Court
Valas Jacob vs Tahasildar (R) on 11 July, 2007
Author: Kurian Joseph
Bench: Kurian Joseph
IN THE HIGH COURT OF KERALA AT ERNAKULAM
WP(C) No. 12444 of 2004(F)
1. VALAS JACOB, W/O.E.F.JACOB,
... Petitioner
Vs
1. TAHASILDAR (R),
... Respondent
2. THE REGIONAL TRANSPORT OFFICER,
For Petitioner :SRI.M.K.DILEEP KUMAR
For Respondent : No Appearance
The Hon'ble MR. Justice KURIAN JOSEPH
Dated :11/07/2007
O R D E R
KURIAN JOSEPH , J
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W.P.(C) NO. 12444 OF 2004
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Dated this the 11th day of July, 2007.
JUDGMENT
The petitioner approached this Court with certain grievances regarding the payment of motor vehicle tax. There is already a direction by this Court to serve copy of the demand notice. In case the petitioner has still any grievance left, she may pursue the same in appropriate proceedings.
The writ petition disposed of accordingly.
KURIAN JOSEPH, JUDGE.
rv