Section 2(k) in Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986
(k)"textile undertakings" means the six textile undertakings of the Company specified below:-(i)the Swadeshi Cotton Mills, Kanpur;(ii)the Swadeshi Cotton Mills, Pondicherry;(iii)the Swadeshi Cotton Mills, Naini;(iv)the Swadeshi Cotton Mills, Maunath Bhanjan;(v)the Udaipur Cotton Mills, Udaipur;(vi)the Rae Bareli Textile Mills, Rae Bareli;(v)words and expressions used herein and not defined but defined in the Companies Act. 1956 (1 of 1956), shall have the meanings respectively assigned to them in that Act.
