Section 12(2)(b) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

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State of Uttar Pradesh - Subsection

Section 12(2)(b) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(b)scrutinize the ballot papers and separate those which in his opinion are valid, from those which in his opinion are invalid endorsing on the latter the word "rejected" with reasons for such rejection; and

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State of Uttar Pradesh - Subsection

Section 12(2)(b) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997