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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(2)(b) in The Gujarat Finance Act, 1932

(b)in the [area of the Cantonment of Ahmedabad] [These words were substituted for the words 'area of the Cantonment of Ahmedabad, Poona and Kirkee' by A.O., 1960.] as an arrear of land revenue: