Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 23 in The Goa, Daman and Diu Labour Welfare Fund Act, 1986

23. Powers of Government to call for records.

- The Government or any officer authorised by the Government may call for the records of the Board, inspect the same and may supervise the working of the Board.